Vivek Gupta And Others vs State And Others
2022 Latest Caselaw 1102 j&K

                                                                                   Sr. No. 21

                                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT JAMMU

                                                                     OWP No.2498/2018
                                                                     CM Nos.2774/2019, 5509/2019,
                                                                     5063/2019 & 4900/2019
                                                                     IA No.1/2018


           Vivek Gupta and others                                        ....Petitioner(s)/Appellant(s)

                                     Through :- Mr. O. P Thakur, Sr. Advocate with
                                                Mr. O.S Bandral, Advocate.
                          V/s

           State and others                                                         ....Respondent(s)


                                    Through :-    Mr. Jugul Kishore Gupta, Advocate for R-7 to 9.

           Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
                               HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE

                                                     ORDER

01.08.2022

Mr. Jugal Kishore, learned counsel appearing for the respondent Nos.

7 to 9 submits that SLP has been preferred before Hon'ble the Supreme Court

against the judgment impugned in a connected matter. His statement is taken on

record.

List this petition again on 27.10.2022.

                                                 (Sindhu Sharma) )           (Tashi Rabstan)
                                                       Judge                     Judge
           Jammu:
           01.08.2022
           Surinder




SURINDER KUMAR
2022.08.01 16:18

I attest to the accuracy and integrity of this document