Nazir Ahmad Ganai vs State Through Ps Vigilance ...
2022 Latest Caselaw 357 j&K/2

Citation : 2022 Latest Caselaw 357 j&K/2
Judgement Date : 13 April, 2022

Jammu & Kashmir High Court - Srinagar Bench

Nazir Ahmad Ganai vs State Through Ps Vigilance ... on 13 April, 2022

                                                         S. No. 06
                                                         After Notice Matters
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                      AT SRINAGAR
                                                           CRMC NO. 122/2018

Nazir Ahmad Ganai                                             .....Petitioner(s)

                            Through:         Mr. Mir Manzoor, Adv.
          V/s
State through PS Vigilance Organization Kashmir               ..... Respondent(s)

                            Through:         Ms. Asifa Padroo, AAG.

CORAM:
                Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                       ORDER

13.04.2022 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 13.04.2022 "Aasif"

Download the LatestLaws.com Mobile App