Mushtaq Ahmed vs Dilbagh Singh And Anr
2021 Latest Caselaw 1214 j&K

                                                                           Sr. No. 21
                                                                           Regular List



                           HIGH COURT OF JAMMU& KASHMIR AND LADAKH
                                           AT JAMMU

                                                                   CCP(S) No. 495/2019

                  Mushtaq Ahmed                                            .... Petitioner(s)

                                                  Through:- Mr. A.M Malik, Advocate.

                                            V/s

                  Dilbagh Singh and anr                                  .....Respondent(s)

                                                  Through:- Mr. Sanchit Verma, Advocate

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                   ORDER

Learned counsel for the respondents submits that LPA filed

against the judgment dated 25.02.2014 is listed next week.

In view of the above, let this petition be listed for

consideration on 25.10.2021.

(Sindhu Sharma) Judge JAMMU 29.09.2021 Tarun

TARUN KUMAR GUPTA 2021.09.30 17:10 I attest to the accuracy and integrity of this document