Nisar Ahmad Qazi vs Ut Of J&K And Anr
2021 Latest Caselaw 1171 j&K/2

                                                                     S. No. 82
                                                                     After Notice Matters
                      HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                                 AT SRINAGAR
                                                                          WP(Crl) No. 05/2021

           Nisar Ahmad Qazi                                                    .....Petitioner(s)

                                          Through:       Mr. Wajid Hasib Adv.
                      V/s
           UT of J&K and anr.                                                ..... Respondent(s)

                                          Through:       Mr. Asif, Dy. AG.
           CORAM:
                               Hon‟ble Mr. Justice Sanjay Dhar, Judge.

                                                     ORDER

24.09.2021 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 24.09.2021 "Aasif"

AASIF GUL 2021.09.27 06:58 I attest to the accuracy and integrity of this document