Vijay Kumar Alias Gillu vs Vijay Kumar Sharma And Others
2021 Latest Caselaw 1142 j&K

                                                                                      Sr. No.1

                                HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
                                               AT JAMMU

                                                               Mac App No.84/2021

        Vijay Kumar alias Gillu                                      ...Petitioner(s)/Appellant(s)


                                     Through :- Mr. Sudesh Sharma, Advocate.
                               v/s
                                     <




        Vijay Kumar Sharma and Others                                         .....Respondent (s)

                                     Through :-
        Coram:                  HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

                                                         ORDER

17.09.2021

Learned counsel for the appellant seeks short adjournment enabling him

to show judgment on the issue highlighted in the appeal.

On his request, adjourned to 21.09.2021.

(Tashi Rabstan) Judge Jammu:

17.09.2021 Surinder

SURINDER KUMAR 2021.09.17 16:51 I attest to the accuracy and integrity of this document