At Srinagar vs Ut Of J&K And Ors
2021 Latest Caselaw 1088 j&K/2

Citation : 2021 Latest Caselaw 1088 j&K/2
Judgement Date : 16 September, 2021

Jammu & Kashmir High Court - Srinagar Bench

At Srinagar vs Ut Of J&K And Ors on 16 September, 2021

57-R


  IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR
                      * *********
                                                                        WP (Crl) 48/20
Mubarak Ahmad Dar
                                                                 .............Appellant(s)

                          Through:- Mr. Ashiq Ahmad, adv.
                                        Vs.
UT of J&K and ors
                                                                ..........Respondent(s)

Through: - Mr. Feroz Ahmad Dy AG vice Ms. Asifa padroo, AAG CORAM: