Sheetal Rani & Anr vs Union Territory Of J&K
2021 Latest Caselaw 1054 j&K

                                                                Sr. No. 02
                          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                          AT JAMMU

                                                                     CRM(M) No. 471/2021

                  Sheetal Rani & anr.                              .... Petitioner/Appellant(s)

                                                      Through:-   Mr. A. P. Singh, Advocate

                                                V/s

                  Union Territory of J&K                                   .....Respondent(s)

                                                      Through:-   Mr. Aseem Sawhney, AAG

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                        ORDER

Heard.

Reserved for judgment.

(Sindhu Sharma) Judge JAMMU 07.09.2021 RAM MURTI

RAM MURTI 2021.10.05 15:59 I attest to the accuracy and integrity of this document