State Of J&K vs Showkat Ali
2021 Latest Caselaw 1366 j&K

                                                              Sr. No. 63

       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

                                         LPA No. 147/2019
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State of J&K                                 .....Appellant(s)/Petitioner(s)

                    Through: Mr. Raman Sharma, AAG
                             Mrs. S. Kaur, Sr. Advocate
                             Mr. Shamas, Advocate
               Vs

Showkat Ali                                               ..... Respondent(s)

                    Through: Mr. Sunil Sethi, Sr. Advocate with
                             Mr. Navyug Sethi, Advocate
                             Mr. Muzzaffar Iqbal Khan, Advocate
                             Mr. Sudershan Sharma, Advocate
                                    2          LPA No. 147/2019




Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
       HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                ORDER

29.10.2021

Heard and reserved for judgment.

                        (Puneet Gupta)      (Dhiraj Singh Thakur)
                            Judge                  Judge
Jammu
29.10.2021
Naresh