Union Territory Of Jk & Ors vs Mukhtar Ahmad Bhat & Ors
2021 Latest Caselaw 1363 j&K/2

                                                                          S. No. 16
                                                                          Regular Cause List
                       IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                                          AT SRINAGAR

                                             LPA No. 298/2019

               Union Territory of JK & Ors.                                   ...Petitioner(s)

               Through: Mr. Shah Aamir, AAG

                                                     Vs.

               Mukhtar Ahmad Bhat & Ors.                                     ...Respondent(s)

               Through: Mr. Z. A. Qureshi, Sr. Adv. with Ms Rehana, Adv.

               CORAM:
                     HON'BLE THE CHIEF JUSTICE
                     HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                                ORDER

29.10.2021

List on 30th November 2021, by which time, counsel for the parties may prepare synopsis and provide to the court. Mr. Qureshi, may also supply a copy of the judgment on the basis of which he wants that the appeal be disposed of to Mr. S. Aamir, learned AAG who may also consider it to inform if the matter is so covered.

                       (VINOD CHATTERJI KOUL)                  (PANKAJ MITHAL)
                                      JUDGE                      CHIEF JUSTICE
           SRINAGAR
           29.10.2021
           Altaf




MOHAMMAD ALTAF NIMA
2021.10.29 14:48

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