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M/S Al Qaimoon Constructions vs Commissioner Secretary And Ors
2021 Latest Caselaw 1350 j&K/2

Citation : 2021 Latest Caselaw 1350 j&K/2
Judgement Date : 28 October, 2021

Jammu & Kashmir High Court - Srinagar Bench
M/S Al Qaimoon Constructions vs Commissioner Secretary And Ors on 28 October, 2021
                                                                     S. No. 17
                                                                     Before Notice Matters
                      HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                                 AT SRINAGAR
                                                                         WP(C) No. 1754/2021
                                                                           CM No. 5840/2021

           M/S Al Qaimoon Constructions                             .....Petitioner(s)

                                          Through:       Mr. M A Beigh, Adv.
                      V/s
           Commissioner Secretary and Ors.                          ..... Respondent(s)

                                          Through:       Mr. Irfan Andleeb, Adv.
           CORAM:
                               Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                                     ORDER

28.10.2021 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 28.10.2021 "Junaid Ayoub"

AASIF GUL 2021.10.29 03:11 I attest to the accuracy and integrity of this document

 
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