Ravinder Kumar vs Union Of India And Ors
2021 Latest Caselaw 1348 j&K/2

                                                                      S. No. 25
                                                                      After Notice Matters
                      HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                                 AT SRINAGAR
                                                                           RPSW No. 20/2018

           Ravinder Kumar.                                                  .....Petitioner(s)

                                          Through:       Mr. B.A. Mistri, Adv.
                      V/s
           Union of India and Ors.                                          ..... Respondent(s)

                                          Through:       Mr. T.M Shamsi, Sr. Adv.
           CORAM:
                               Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                                     ORDER

28.10.2021 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 28.10.2021 "Mir Arif"

AASIF GUL 2021.10.29 03:12 I attest to the accuracy and integrity of this document