Touseeda Rashid vs Mr. Sheelin Kabra & Anr
2021 Latest Caselaw 1335 j&K/2

                                                       S. No. 212
                                                       Before Notice Matters
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
            AT SRINAGAR

                                                       CM No. 7032/2021 in
                                                       CPSW No. 650/2016

Touseeda Rashid                                              .....Petitioner(s)

                         Through: Ms. Minsha Latif, Advocate.
        V/s

Mr. Sheelin Kabra & Anr.                                 ..... Respondent(s)

                          Through: None
CORAM:
   HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                    ORDER

27.10.2021 This is an application for substitution of respondent no.2 by the new

inbuments in office namely Tasaduq Hussain Mir who is now Director

School Education. It is submitted that Mr. Tasaduq Hussain Mir, Director

School Education, who has taken over from respondent no. 2 has also failed

to comply with the judgment of this Court and, therefore, also needs to be

proceeded for committing contempt of this Court.

The application, for the reasons stated therein, is allowed and Mr.

Tasaduq Hussain Mir, Director School Education is substituted in place of

respondent no.2.

Petitioner shall file memo of parties before the Registry of this Court.

Application stands disposed of.

(SANJEEV KUMAR) JUDGE SRINAGAR 27.10.2021 "Nuzaht "