Ghulam Mohammad Lone vs Manoj Kumar Dwivedi And Ors
2021 Latest Caselaw 1324 j&K/2

                                                                S. No. 02
                                                                Before Notice Matters
                HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                           AT SRINAGAR
                                                                          CCP (S) No. 388/2020
                                                                             CM No. 5364/2021
      Ghulam Mohammad Lone                                              .....Petitioner(s)

                                      Through:      Mr. Rizwan, Adv.
                V/s
      Manoj Kumar Dwivedi And Ors.
                                                                        ..... Respondent(s)

                                      Through:     Mr. M. A. Chashoo, AAG.
      CORAM:
                           Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                                  ORDER

25.10.2021 Mr. Chashoo, learned AAG has produced copy of the order dated 19.08.2021 passed by the Supreme Court in a petition for Special Leave to Appeal No. 12569/2021 titled Manoj Kumar Dwivedi and Ors. Vs. Ghulam Mohammad Lone. In terms of the said order, operation of the judgment passed by this Court on 29.06.2021 has been stayed.

In view of the above, proceedings against the respondents are dropped for the present. In case, the petitioner succeeds before the Supreme Court, he shall be at liberty to revive these proceedings.

(Sanjay Dhar) Judge

SRINAGAR 25.10.2021 "Aasif"

AASIF GUL 2021.10.25 06:07 I attest to the accuracy and integrity of this document