Vaishno Devi And Others vs Union Of India And Others
2021 Latest Caselaw 1324 j&K

                                                                                               33

                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                           AT JAMMU

                                                                  MA No. 67/2016


              Vaishno Devi and others                               .....Petitioner(s)/Appellant(s)


                                           Through: Mr. L.K. Sharma, Sr. Advocate with
                                                    Mr. Mohit Kumar, Advocate
                                     Vs.

              Union of India and others                                       ..... Respondent(s)

                                           Through: Mr. Rohan Nanda, Advocate


              Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

                                                      ORDER

21.10.2021

Heard learned counsel for the parties.

Reserved for judgment.

(Tashi Rabstan) Judge JAMMU 21.10.2021 Pawan Angotra

PAWAN ANGOTRA 2021.10.22 10:26 I attest to the accuracy and integrity of this document