Citation : 2021 Latest Caselaw 1323 j&K/2
Judgement Date : 25 October, 2021
2
S-46
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
...
RFA 16/2021
Punjab National Bank .......Petitioner Through : nemo.
vs M/s Continental Trading copn. And ors ......Respondent(s)
Through: Mr. F.A Mir, adv.
CORAM:
HON'BLE MR JUSTICE ALI MOHAMMAD MAGREY, JUDGE
On previous hearing also the counsel for the Bank was not available. Await appearance, adjourned as a last chance.
CM No. 6027/21 For the reasons mentioned coupled with the submissions made at bar, the application is allowed and the delay in filing the cross-appeal is condoned.
Cross Objection No. 3/2021 CM 3527/21 Notice. Notice in CM also. Meanwhile operation of the impugned decree and judgment shall stay till next date before the Bench.
Mr. F.A Mir, learned counsel submits that one more appeal is pending in this court bearing No.15/2021 of the same title.
List on 22.11.2021 along with connected appeals.
(Ali Mohammad Magrey ) Judge Srinagar SYED AYAZ25.10..2021 HUSSAIN 2021.10.27S.A 12:02 Hussain, Secretary I attest to the accuracy and integrity of this document
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