M/S Kashmir Fabric Industries vs Income Tax Appellate Tribunal & ...
2021 Latest Caselaw 1319 j&K/2

                                                                                       Sr. No.03

                      IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT SRINAGAR

                     CJ Court

                                                 OWP No.1127/2009

                     M/s Kashmir Fabric Industries                  ...Petitioner(s)/Appellants.
                     Through:      Mr. Z. A. Shah, Sr. Advocate, with Mr. A. Hanan, Advocate.
                                                           Vs.
                     Income Tax Appellate Tribunal & Anr.                    ....Respondent(s)
                     Through:      Mr. J. A. Kawoosa, Sr. Advocate, with Mr. Aatir Javed, Adv.
                     CORAM:
                     HON'BLE THE CHIEF JUSTICE
                     HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                                     ORDER

21.10.2021

Heard. Judgment reserved.

(VINOD CHATTERJI KOUL) (PANKAJ MITHAL) JUDGE CHIEF JUSTICE Srinagar 21.10.2021 Abdul Qayoom, PS

ABDUL QAYOOM LONE 2021.10.21 15:46 I attest to the accuracy and integrity of this document