Mehraj Ud Din Ganie vs Govt. Of Jk And Ors
2021 Latest Caselaw 1315 j&K/2

                                                                        Serial No. 66
                                                                         Regular list


            HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                              SRINAGAR

                                                           WP(Crl) No. 21/2021


           Mehraj Ud Din Ganie
                                                                ..... Petitioner(s)
                                      Through: -
               Mr. A. M. Dar, Sr. Advocate with Mr. Bhat Shafi, Advocate
                                                V/s
           Govt. of JK and Ors.
                                                           ..... Respondent(s)

Through: -

Mr. B. A. Dar, Sr. AAG CORAM:

Hon'ble Mr Justice Ali Mohammad Magrey, Judge

(ORDER) 21.10.2021

Heard. Judgment reserved.

(Ali Mohammad Magrey) Judge

SRINAGAR 21.10.2021 "Mohammad Yasin Dar"

MOHAMMAD YASIN DAR 2021.10.27 10:57 I attest to the accuracy and integrity of this document