Union Territory Of J&K vs Shwiti Gupta
2021 Latest Caselaw 1315 j&K

                                                                 Sr. No. 10

         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU

                                              WP(C) No. 2254/2021
                                              CM No. 8016/2021
                                              CAV No. 1490/2021

Union Territory of J&K                           .....Appellant(s)/Petitioner(s)

                      Through: Mr. H. A. Siddiqui, Sr. AAG

                Vs

Shwiti Gupta                                                ..... Respondent(s)

                      Through: Mr. Aniruddh Sharma, Advocate
                               For caveator.

Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
       HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                  ORDER

20.10.2021

Counsel for the petitioner seeks time to place on record the copies of

writ court judgment and the judgment passed in Letters Patent Appeal.

List again on 02.11.2021.

                         (Puneet Gupta)           (Dhiraj Singh Thakur)
                             Judge                       Judge
Jammu
20.10.2021
Naresh