Rockey Nargotra vs High Court Of Jammu And Kashmir And ...
2021 Latest Caselaw 1294 j&K

                                                                    Sr. No. 19

        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU

                                                  OWP No. 1960/2018
                                                  IA No. 1/2018

Rockey Nargotra                                      .....Appellant(s)/Petitioner(s)

                         Through: Mr. Narinder Kumar Attri, Advocate.

                    Vs

High Court of Jammu and Kashmir and ors.                       ..... Respondent(s)

                         Through: Mr. Aditya Gupta, Advocate.

Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
       HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                      ORDER

12.10.2021

Learned counsel for the respondents states that similar petitions are

pending before this Court and that with a view to avoid conflict of judgment, the

present petition be tagged with SWP No. 1753/2018.

List along with SWP No. 1753/2018 on 29.11.2021.

                             (Puneet Gupta)           (Dhiraj Singh Thakur)
                                 Judge                       Judge
Jammu
12.10.2021
Ram Krishan