Ayaz Bashir Shergojri vs Ut Of J&K And Ors
2021 Latest Caselaw 1235 j&K/2

                                                                  S. No. 20
                                                                  Supp.-1 Cause List
          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT SRINAGAR

                                                                WP (Crl) No. 186/2020


          Ayaz Bashir Shergojri                                       .....Petitioner(s)

                                       Through: Mr. Hamza Prince, Advocate
                    V/s
          UT of J&K and Ors.                                       ..... Respondent(s)

                                       Through: Mr. Mir Suhail, AAG
          CORAM:
               HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                              ORDER

01.10.2021

Heard and reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 01.10.2021 "Manzoor"

MANZOOR UL HASSAN DAR 2021.10.01 14:11