Ghulam Hassan Najar And Ors vs State Of J&K And Anr
2021 Latest Caselaw 1231 j&K/2

                                                                     S. No.26
                                                                     After Notice Matters
                      HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                                 AT SRINAGAR
                                                                         SWP No. 417/2017

           Ghulam Hassan Najar and Ors.                                     .....Petitioner(s)

                                          Through:       Mr. Tasaduk H Khawaja, Adv.
                      V/s
           State of J&K and anr.                                            ..... Respondent(s)

                                          Through:       Ms. Asifa Padroo, AAG.
           CORAM:
                               Hon‟ble Mr. Justice Sanjay Dhar, Judge.

                                                     ORDER

01.10.2021 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 01.10.2021 "Aasif"

AASIF GUL 2021.10.01 07:23 I attest to the accuracy and integrity of this document