Avtar Singh vs United India Insurance & Ors
2021 Latest Caselaw 1402 j&K/2

                                                    S. No.13
                                                    After Notice Matters
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
            AT SRINAGAR

                                                           RPC No. 9/2013
                                               Along with connected matters


Avtar Singh                                               .....Petitioner


                        Through: Mr. Z.A Shah, Sr. Advocate with
                                 Mr. Hanan, Advocate.

V/s

United India Insurance & Ors.                             ..... Respondent(s)

                        Through: Ms. Rifat Khalida, Advocate.
CORAM:
      HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE


                                  ORDER

09.11.2021

Heard and Reserved for Judgment.

Learned counsel for the parties to furnish short synopsis supported by

judgments, if any, within a week's time.

(JAVED IQBAL) JUDGE SRINAGAR 09.11.2021 "Nuzhat"