Trison Farms & Constructions Pvt ... vs Union Territory Of Jk & Ors
2021 Latest Caselaw 584 j&K/2

                                                                                  Serial No. 338
                                                                               After Notice Causelist
                                                                              (Through Virtual Mode)

                               HIGH COURT OF JAMMU AND KASHMIR
                                         AT SRINAGAR
                                                                         WP(C) No. 327/2021
                                                                          CM No. 1088/2021
           Trison Farms & Constructions Pvt Ltd.

                                                                          ......Petitioner(s)

                                          Through:    Mr R.A. Jan, Senior Advocate with
                                                      Mr Taha Khaleel, Advocate.

                                                      vs
           Union Territory of JK & Ors.
                                                                          ......Respondent(s)
                                          Through:    Mr T.M. Shamsi, ASGI.
           CORAM:
                               Hon'ble Mr Justice Ali Mohammad Magrey, Judge.

                                                 ORDER

24.05.2021

Reply stands filed.

Mr R.A. Jan, learned senior counsel appearing on behalf of petitioner

submits that the issue involved in this matter is squarely covered by the

judgment of the Hon'ble Supreme Court as also the High Court of Delhi,

however, Mr T.M. Shamsi, learned ASGI submits that question of application

of the judgment will arise only when the petitioner will come out of the

maintainability issue.

Bench Secretary to provide details of the judgments referred to and

relied upon by Mr R.A. Jan, learned senior counsel, to Mr T.M. Shamsi,

learned ASGI.

List for consideration on 31st of May, 2021 in the Daily

Supplementary Cause List.

(Ali Mohammad Magrey) Judge SRINAGAR:

24.05.2021 ABDUL HAMID BHAT 2021.05.24 16:02 "Hamid"

I attest to the accuracy and integrity of this document