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Sanjeev Kumar vs Simrandeep Singh And Others
2021 Latest Caselaw 550 j&K

Citation : 2021 Latest Caselaw 550 j&K
Judgement Date : 5 May, 2021

Jammu & Kashmir High Court
Sanjeev Kumar vs Simrandeep Singh And Others on 5 May, 2021
                                                                   S. No. 102



          IN THE HIGH COURT OF JAMMU AND KASHMIR
                           AT JAMMU
                       (Through virtual mode)

                                     CCP(S) No.330/2020


Sanjeev Kumar                                              .... Petitioner(s)

                    Through: Mr. Sachin Gupta, Advocate.
         Versus

Simrandeep Singh and others                            ......Respondent(s)

                    Through:


CORAM:              Hon'ble Mr. Justice Sanjeev Kumar, Judge


                                ORDER

Judgment dated 11.08.2020 passed in OWP No. 123/2018 has not

been complied with.

On 24.03.2021 respondents were granted time to file the compliance.

Neither the compliance report has been filed nor the respondents are

represented today. In these circumstances, this Court is left with no option

but to summon the respondent Nos. 1, 2 and 3 to appear in person on the

next date of hearing.

Ordered accordingly.

List on 02.06.2021.

(Sanjeev Kumar) Judge

JAMMU 05.05.2021 Vinod

 
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