M/S Diamond Grinding vs State Of J&K & Ors
2021 Latest Caselaw 528 j&K/2

                                                                 Sr. No. 101

      HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR
                     (Through virtual mode)

                                                   CM No. 1323/2021 in
                                                    OWP No. 1095/2016

M/s Diamond Grinding                           .... Petitioner/applicant(s)
Media Industry

                                Through:-     Mr. A. M. Dar, Advocate

                          V/s

State of J&K & ors.                                    .....Respondent(s)

                                Through:-     Mr. Hakeem Aman Ali,
                                              GA.

CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                 ORDER

CM No. 1323/2021

01. The applicant seeks rectification of typographical error which has

occurred in the judgment dated 02.02.2021 passed in OWP No.

1095/2016.

02. This writ petition was disposed of vide judgment dated 02.02.2021

and in Paragraph-19 of the judgment, inadvertently due to typographical

error, instead of Para-03, Para 06 has been reflected and date is also

incorrectly mentioned as '17.01.2018' instead of '22.05.2018'

03. For the reasons stated in the application alongwith the submissions

made at bar and in view of the no objections from the other side, the same

is allowed. Paragraph 19 of the judgment will now read as under :-

"19. In view of the aforementioned facts and circumstances,

this petition is disposed of by directing the respondents to

consider the case of the petitioner in the light of Para-03 of

the recommendations dated 22.05.2018 of the Designated

Committee meeting held vide order dated 15.05.2018 after

the due electrical charges are paid."

04. This application is disposed of as such.

05. This order shall form part of the judgment dated 02.02.2021 passed

in OWP No. 1095/2016.

(Sindhu Sharma) Judge JAMMU 11.05.2021 Ram Murti

RAM MURTI 2021.05.11 14:20 I attest to the accuracy and integrity of this document