Popinder Singh vs R.K.Jeerath And Another
2021 Latest Caselaw 366 j&K

                                                         h475




                                                                                      S.No.215

                                HIGH COURT OF JAMMU AND KASHMIR
                                           AT JAMMU
                                                                CPSW NO.357/2010
                                                                IA No.1/2018




               Popinder Singh                                                      ...Petitioner(s)
                                              Through:- Ms. Parkhi Parihar, Advocate
                          V/s
               R.K.Jeerath and another                                         ...Respondent(s)
                                             Through:- Mr. H.A.Siddiqui, Sr. AAG
              Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                                       ORDER

Learned counsel for the petitioner states that the judgment of which petitioner has alleged non-compliance has been complied with and, therefore, this petition has been rendered infructuous.

Statement is taken on record. Accordingly, proceedings in this petition are closed.

(Sanjeev Kumar) Judge Jammu 23.03.2021 Vinod.

VINOD KUMAR 2021.03.24 17:32 I attest to the accuracy and integrity of this document