Sohan Lal vs M Raju
2021 Latest Caselaw 365 j&K

                                                                                S. No.107
                               HIGH COURT OF JAMMU AND KASHMIR
                                             AT JAMMU

                                                                     CCP(S) No. 320/2020


        Sohan Lal                                                              ...Petitioner(s)

                                   Through :- Ms. Manpreet Kour, Advocate

                                  v/s
                                    <




        M Raju, Secretary PHE Department and                               .....Respondent(s)
        others
        't




                                   Through :- Mr. K. D. S. Kotwal, Dy. AG vice
                                              Mr. Aseem Sawhney, AAG for R-1 to 3.
                                              Mr. Vishal Sharma, ASGI for R-4.


        Coram:                 HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE


                                                     ORDER

Learned counsel appearing for the respondents seeks and is granted

four weeks further time to file compliance of the judgment.

List on 26.04.2021.

(SANJEEV KUMAR) JUDGE JAMMU 23.03.2021 Paramjeet

PARAMJEET SINGH 2021.03.25 12:50 I attest to the accuracy and integrity of this document