Oriental Insurance Company ... vs Habibullah Dar And Ors
2021 Latest Caselaw 357 j&K/2

          Serial No.
          Regular 504
          Cause list.
                         HIGH COURT OF JAMMU AND KASHMIR
                                   AT SRINAGAR
                                        ....

                                            CMAM No. 72/2013

          Oriental Insurance Company Limited                         ....... Appellant(s)
                                            Through: Mr. N. H. Khuroo, Advocate
                                      Versus
          Habibullah Dar and Ors.                                    ........ Respondent(s)
                                            Through: Mr. G. N. Sofi, Advocate


          CORAM:
             HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                               ORDER

Heard and reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE Srinagar 26.03.2021 Manzoor

MANZOOR UL HASSAN DAR 2021.03.29 10:47