Union Territory Of Jammu And ... vs Muni Devi And Others
2021 Latest Caselaw 344 j&K

Citation : 2021 Latest Caselaw 344 j&K
Judgement Date : 19 March, 2021

Jammu & Kashmir High Court

Union Territory Of Jammu And ... vs Muni Devi And Others on 19 March, 2021

                                                            Sr. No.   101
             HIGH COURT OF JAMMU AND KASHMIR
                        AT JAMMU
CJ Court

Case: LPA No. 138 of 2020


Union Territory of Jammu and Kashmir        ...Petitioner(s)/Appellant(s)
and another
                            Through: Sh. K. D. Kotwal, Dy. AG

                       v/s
Muni Devi and others                                     .... Respondent(s)
                               Through:
       CORAM:
       HON'BLE THE CHIEF JUSTICE
       HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE


                                   ORDER

List on 19th May 2021 along with LPA No. 262/2019 which also arises

from the same judgment.

(SINDHU SHARMA) (PANKAJ MITHAL) JUDGE CHIEF JUSTICE Jammu 19.03.2021 Tilak

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