Ghulam Nabi Mir vs Nisar Ahmad Mir And Ors
2021 Latest Caselaw 342 j&K/2

                                                                S. No. 106
                                                                Suppl.-1 Cause List
                      HIGH COURT OF JAMMU AND KASHMIR
                                AT SRINAGAR
                                                                  CR No. 4/2021
                                                               CM No. 1681/2021

       Ghulam Nabi Mir                                           .....Petitioner(s)

                                 Through: Ms. Asma Rashid, Advocate
              V/s
       Nisar Ahmad Mir and Ors.                                ..... Respondent(s)

                                 Through:


       CORAM:
                     HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                         ORDER

23.03.2021

Heard and reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 23.03.2021 "Manzoor"

MANZOOR UL HASSAN DAR 2021.03.24 16:25