Puran Chand vs Ut Of Jk And Ors
2021 Latest Caselaw 324 j&K/2

                                                                                     Serial No. 102

                                                                                     Admission List



                               IN THE HIGH COURT OF JAMMU AND KASHMIR
                                             AT SRINAGAR
                                                                   CM No. 5024/2020 in
                                                                    LPA No. 141/2020
                                                                          C/w
                                                                   LPASW No. 157/2018
           Puran Chand
                                                                               ..... Appellant (s)
                                                 Through: -
                                            Ms. Rehana, Advocate
                                                       V/s

           UT of JK and Ors.
                                                                             ..... Respondent(s)

Through: -

Mr. Jahangir Iqbal Ganai, Sr. Advocate with Ms. Humaira, Advocate for 3-4

CORAM:

Hon'ble Mr Justice Ali Mohammad Magrey, Judge. Hon'ble Mr Justice Puneet Gupta, Judge.

(ORDER) 17.03.2021

Mr. Jahangir Iqbal Ganai, learned senior counsel appearing for respondents

3 and 4, submits that during the pendency of this appeal, the respondent No. 3, has

expired on 26.02.2021. He further submits that the Judgment has already been

implemented.

Due to non-availability of Mr. Z. A. Qureshi, learned senior counsel, proxy

counsel seeks adjournment, adjourned.

List on 16.04.2021.

                                   (Puneet Gupta)      (Ali Mohammad Magrey)
                                           Judge                 Judge
           Srinagar
           17.03.2021
           "Mohammad Yasin Dar"




MOHAMMAD YASIN DAR
2021.03.20 11:20

I attest to the accuracy and integrity of this document