Abhishek Gupta And Ors vs Through: - Mr. Jahangir Iqbal ...
2021 Latest Caselaw 311 j&K/2

     Suppl. List VC
       Sr. No. 429

                         IN THE HIGH COURT OF JAMMU AND KASHMIR AT
                                          SRINAGAR

                                           WP(C) No. 913/2020
                                           CM No. 2033/2020
                                           CM No. 2034/2020
                                                  C/w
                                           WP(C) No. 908/2020
                                           CM No. 2020/2020
                                           CM No. 2021/2020

            Abhishek Gupta and Ors.
                                                                           ... Petitioner(s)

                                       Through: - Mr. Jahangir Iqbal Ganai, Sr.
                                                  Advocate, with Ms. Humaira,
                                                  Advocate
            Jammu and Kashmir Bank Ltd. and Ors.

                                                                           ....Respondents(s)

                                                Through: - MR. D. C. Raina, Advocate
                                                           General, with Sajad Ashraf, GA
                                                           for 3
                                                           Mr. Sunil Sethi, Sr. Advocate.
                                                           with Mr. Navyug Sethi, Adv.
                                                           for 1-2

           CORAM:
                     Hon'ble Mr Justice Ali Mohammad Magrey, Judge

                                                ORDER

15.03.2021

Heard. Judgment is reserved.

Assisting counsels of the Bank and the Government shall submit the relevant

records during the course of week.

(Ali Mohammad Magrey) Judge Srinagar 15.03.2021 Amjad Ahmad Lone P/S

MOHAMMAD YASIN DAR 2021.03.16 15:49 I attest to the accuracy and integrity of this document