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Bashir Ahmad Mir vs Mst. Batool
2021 Latest Caselaw 287 j&K/2

Citation : 2021 Latest Caselaw 287 j&K/2
Judgement Date : 4 March, 2021

Jammu & Kashmir High Court - Srinagar Bench
Bashir Ahmad Mir vs Mst. Batool on 4 March, 2021
S/ No. 103
Admission
                     IN THE HIGH COURT OF JAMMU AND KASHMIR
                                  AT SRINAGAR

                                                                    CM (M) No. 37/2021
                                                                   CM NO. 1202/2021
                                                                   Caveat No,. 201/2021

           Bashir Ahmad Mir                                                  Appellant(s)

                                             Through:-     Mr. S. A. Naik, Adv.

                                                     Vs.
           Mst. Batool                                                       Respondent(s)

Through:- Mr. Mir Majid Bashir, Adv. CORAM:-

Hon'ble Mr. Justice Sanjay Dhar, Judge.

(O R D E R) 04-03-2021

With the appearance of Mr. Mir Majid Bashir, Advocate caveat as lodged shall stand discharged.

CM(M) No. 1202/2021: Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 04.03.2021 "Aasif

AASIF GUL 2021.03.05 02:26 I attest to the accuracy and integrity of this document

 
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