Citation : 2021 Latest Caselaw 268 j&K/2
Judgement Date : 2 March, 2021
Serial No. 413
SUPPLEMENTARY 1 CAUSELIST
(AFTER NOTICE)
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
WP(C) No. 29/2021
CM No. 744/2021;
CM No. 745/2021;
CM No. 829/2021; and
CM No. 90/2021
Dr Naseer Mir & Ors
.....Petitioner(s)
Through: Mr R.A. Jan, Senior Advocate with
Mr Syed Musaib, Advocate.
vs
Union Territory of JK & Ors.
.....Respondent(s)
Through: Mr D.C. Raina, Advocate General with
Mr Shah Aamir, AAG and
Ms Sharaf Wani, Assisting Counsel.
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
ORDER
02.03.2021
Heard learned counsel for the parties.
Judgment reserved.
(Ali Mohammad Magrey) Judge SRINAGAR:
02.03.2021 "Hamid"
ABDUL HAMID BHAT 2021.03.02 16:59 I attest to the accuracy and integrity of this document
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