Amir Amin Dar vs Union Territory Of Jk And Others
2021 Latest Caselaw 759 j&K/2

                                                                                S. No. 521
                                                                                Supplementary 1
                               HIGH COURT OF JAMMU AND KASHMIR
                                           AT SRINAGAR
                                         WP (Crl) no. 181/2020

      Amir Amin Dar
                                                                            .... Petitioner(s)
                                       Through:    Mr Shafaqat Nazir, Advocate

                                                   V/s
       Union Territory of JK and others
                                                                            ... Respondent(s)
                                       Through:    Mr Mir Suhail, AAG

      CORAM:
                       Hon'ble Mr Justice Ali Mohammad Magrey, Judge
                                              ORDER

13.07.2021

Heard. Judgment reserved. Detention records be produced during the course of week.

(Ali Mohammad Magrey) Judge Srinagar 13.07.2021 Amjad Lone PS

AMJAD AHMAD LONE 2021.07.13 16:00 I attest to the accuracy and integrity of this document