State Of Jammu & Kashmir vs Syed & Co And Others
2021 Latest Caselaw 748 j&K/2

                                                                                                Sr. No. 270

                                    IN THE HIGH COURT OF JAMMU AND KASHMIR
                                                  AT SRINAGAR
                                                                          CM (M) No. 101/2021
                                                                          CM No. 22/2020
                                                                          CM No. 6662/2019



                         State of Jammu & Kashmir.                                    ...Petitioner(s)
                                        Through:     Ms. Asifa Padroo, AAG with
                                                     Ms. Afroza Hassan, Assisting cousnel.

                                V/s

                         Syed & Co and Others.                                      ...Respondent(s)

Through: Mr. Mohsin Qadri, Sr. Advocate with Mr. Tahseen Sofi, Advocate. Mr. Manzoor Ahmad Dar, Advocate with Mr. Lukman Shahzad, Advocate.

CORAM: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

(ORDER)

Heard.

Reserved for Judgment.

(TASHI RABSTAN) JUDGE Srinagar 12th July, 2021.

"Ab. Rashid"

ABDUL RASHID GANAI 2021.07.13 22:48 I attest to the accuracy and integrity of this document