Abid Ahmad Shah vs State Government
2021 Latest Caselaw 747 j&K/2

                                                                                           Sr. No. 501

                                    IN THE HIGH COURT OF JAMMU AND KASHMIR
                                                  AT SRINAGAR
                                                                       WP (Crl) No. 324/2019



                         Abid Ahmad Shah.                                          ...Petitioner(s)
                                        Through:   Mr. Wajid Haseeb, Advocate.

                                V/s

                         State Government.                                         ...Respondent(s)

Through: Mr. Asif Maqbool, Dy. AG.

CORAM: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

(ORDER)

Heard.

Reserved for the Judgment.

Record retained.

(TASHI RABSTAN) JUDGE Srinagar 12th July, 2021. "Ab. Rashid"

ABDUL RASHID GANAI 2021.07.13 22:48 I attest to the accuracy and integrity of this document