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Union Territory Of J&K & Ors vs Abdul Ahad Palla
2021 Latest Caselaw 686 j&K/2

Citation : 2021 Latest Caselaw 686 j&K/2
Judgement Date : 1 July, 2021

Jammu & Kashmir High Court - Srinagar Bench
Union Territory Of J&K & Ors vs Abdul Ahad Palla on 1 July, 2021
                                                                                    Sr. No. 220
                                                                                    Advance List
                                 IN THE HIGH COURT OF JAMMU AND KASHMIR
                                               AT SRINAGAR

                                                (Through Virtual Mode)

                                         CM no. 1943/2021 in LPA no. 45/2021

                      Union Territory of J&K & ors.                                  ...Petitioner(s)

                      Through: Mr. S. R. Hussain, Advocate

                                                            Vs.
                      Abdul Ahad Palla                                             ...Respondent(s)

                      Through: None.


                        Coram:HON'BLE THE CHIEF JUSTICE
                        HON'BLE MR JUSTICE SANJAY DHAR

                                                         ORDER

01.07.2021

The appeal is beyond time by 213 days. In the delay condonation application it has been stated that the judgment was pronounced on 02.07.2019 and that the department accorded sanction for filing of appeal vide letter dated 02.02.2021. However, the explanation falls short of stating as to what the authorities were doing between July, 2019 till the start of the first wave of COVID-19 pandemic i.e., March 2021 and as to why they could not grant sanction during the said period or file the appeal immediately.

In view of the above, in the interest of justice, we allow learned counsel for the appellant to file a better affidavit explaining the aforesaid delay.

List on 28.07.2021.

                                                     (SANJAY DHAR)          (PANKAJ MITHAL)
                                                         JUDGE                CHIEF JUSTICE
                        SRINAGAR
                        01.07.2021
                        Yasmeen, PS



YASMEEN RASHID
2021.07.02 11:29
I attest to the accuracy and
integrity of this document

YASMEEN RASHID
2021.07.02 11:29
I attest to the accuracy and
integrity of this document
 

 
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