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Chaman Kumar And Others vs Union Territory Of Jammu And ...
2021 Latest Caselaw 30 j&K

Citation : 2021 Latest Caselaw 30 j&K
Judgement Date : 29 January, 2021

Jammu & Kashmir High Court
Chaman Kumar And Others vs Union Territory Of Jammu And ... on 29 January, 2021
                                                                                Sr. No. 101
                                   HIGH COURT OF JAMMU AND KASHMIR
                                              AT JAMMU
           CJ Court

           Case: LPA No. 157/2020
           (Through Video Conferencing)


            Chaman Kumar and others                                 ...Petitioner(s)/Appellant(s)
                                                    Through: Mr. O. P. Thakur, Sr. Advocate
                                                             with Mr. RKS Thakur, Adv.

                                             v/s
            Union Territory of Jammu and Kashmir
            and others
                                                                              .... Respondent(s)
                                                    Through: Mr. S. S. Nanda, Sr. AAG for
                                                             respondent nos. 1 to 5.

                        CORAM:
                        HON'BLE THE CHIEF JUSTICE
                        HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE


                                                        ORDER

Heard Shri O. P. Thakur, learned Senior Counsel assisted by

Shri RKS Thakur, learned counsel for the petitioners and Shri S. S. Nanda,

learned counsel for the respondents 1 to 5.

Judgment reserved.



                                        (RAJNESH OSWAL)                (PANKAJ MITHAL)
                                                  JUDGE                  CHIEF JUSTICE
            Jammu
            29.01.2021
            Raj Kumar




RAJ KUMAR
2021.01.30 12:03

I attest to the accuracy and integrity of this document

 
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