Rakesh Choudhary And vs J&K State Board Of School
2021 Latest Caselaw 1 j&K

                                                                                 Sr. No. 130
                                                                                 Supplementary list 1st


                             HIGH COURT OF JAMMU AND KASHMIRAT JAMMU
                                                  (Through Virtual Mode)

                                                                      WP(C) No. 1820/2020
                                                                      CM No. 8324/2020
                                                                      CM No. 6466/2020
                                                                      CM No. 6467/2020

                  Rakesh Choudhary and                                 .... Petitioner/Appellant(s)
                  others

                                                       Through:-      Mr. Abhinav Sharma, Sr.
                                                                      Advocate with Mr. B. R.
                                                                      Manhas, Advocate

                                                 V/s

                  J&K State Board of School                                    .....Respondent(s)
                  Education and others
                                      Through:-
                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                        ORDER

CM No. 6467/2020 Let the deficiencies be removed in terms of Circular No. 16/GS

dated 29.03.2020.

This application is disposed of as such.

CM No. 8324/2020 For the reasons stated in the application, same is allowed. The

judgment dated 24.04.2019 passed in LPASW No. 01/2018 connected

with LPASW No. 235/2017 is taken on record.

This application is disposed of as such.

WP(C) No. 1820/2020 & CM No. 6466/2020

Issue notice to the respondents, returnable within four weeks.

Requisites for the same within one week.

List on 03.03.2021.

(Sindhu Sharma) Judge JAMMU 11.01.2021 SUNIL-II SUNIL KUMAR 2021.01.15 11:01 I attest to the accuracy and integrity of this document