Sheikh Feroz Ahmad vs Ut Of J&K & Ors
2021 Latest Caselaw 44 j&K/2

                                                                      Sr. No. 219


                 HIGH COURT OF JAMMU AND KASHMIR
                         (Srinagar Bench - DB)
                      (Through video conference from Jammu)

                                                  LPA 57/2020
                                                  CM 1810/2020

                                                  (Through video conference)

Sheikh Feroz Ahmad                                  .....Petitioner(s)/Appelant(s)

                                Through :- Mr. Mian Qayoom, Adv with Mr.
                                           M. Tuffail, Advocate

                          V/s

UT of J&K & ors.                                                .....Respondent(s)

                                Through :-   Mr. Rais-ud-din Ganai, Advocate

Coram:          HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
                HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                    ORDER

It is submitted by learned counsel for the respondents that appellant has

also filed one more appeal bearing LPA No. 147/2020 against the impugned

judgment and seeks clubbing of the same with the present appeal.

Be that as it may, list this case again on 17.03.2021 along with LPA

No.147/2020.

JAMMU                             (SANJAY DHAR)         (TASHI RABSTAN)
03.02.2021                               JUDGE                   JUDGE
(Madan Verma)