Prof. Abdul Gani Bhat vs Mohammad Ashraf Qadri
2021 Latest Caselaw 27 j&K/2

                                                                              Item No. 211 Adv. List

                                        IN THE HIGH COURT OF JAMMU AND KASHMIR
                                                      AT SRINAGAR
                                                   (THROUGH VIRTUAL MODE)
                                                                         LPACE No. 125/2017


                          Prof. Abdul Gani Bhat.                                    ...Appellant(s)
                                      Through:       Appellant present in person.

                                V/s

                         Mohammad Ashraf Qadri.                                     ...Respondent(s)

Through:

CORAM:- HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

(ORDER)

Heard.

Reserved for judgment.

                                             (VINOD CHATTERJI KOUL)           (SANJEEV KUMAR)
                                                            JUDGE                      JUDGE
                         Srinagar
                         01.02.2021.
                         "Ab. Rashid"

ABDUL RASHID GANAI 2021.02.02 09:02 I attest to the accuracy and integrity of this document