Union Of India And Ors vs M/S Comfort Polymers Pvt. Ltd
2021 Latest Caselaw 244 j&K/2

                                                                            S. No. 212
                                                                            Advance List

                         IN THE HIGH COURT OF JAMMU AND KASHMIR
                                               AT SRINAGAR


           CJ Court
           LPAW No. 75/2013, CM no. 6131/2020

           Union of India and ors.                                       ....Appellant(s)

                                        Through: Mr T. M. Shamsi, ASGI
                                                     v/s

           M/S Comfort Polymers Pvt. Ltd.                               ...Respondent(s)

                                        Through: Mr. M. A. Qayoom, Advocate
                     CORAM:

                     HON'BLE THE CHIEF JUSTICE
                     HO'BLE MR. JUSTICE TASHI RABSTAN, JUDGE


                                                       ORDER

26.02.2021

Shri T. M. Shamsi, learned Assistant Solicitor General of India appearing for

the Union of India submits that the controversy involved in this appeal is covered by

a decision of the Supreme Court in Civil Appeal nos. 2256-2263 of 2020 titled Union

of India and another etc. etc. v. M/s V. V. F. Limited and another etc. etc.

Shri M. A. Qayoom, learned counsel for the respondents wants to go through

the said judgment before addressing the Court.

In view of the above, let the appeal be listed again on 22.03.2021 showing the

name of Shri M. A. Qayoom, as learned counsel for the respondent.

                                              (TASHI RABSTAN)            (PANKAJ MITHAL)
                                                     JUDGE                 CHIEF JUSTICE


           Srinagar
           26.02.2021
YASMEEN RASHID
           YASMEEN, PS
2021.03.01 12:25
I attest to the accuracy and
integrity of this document