Mushtaq Ahmad Dar & Ors vs State Of J&K & Ors
2021 Latest Caselaw 231 j&K/2

                                                                                 Item No.216 Sup. List

                                           IN THE HIGH COURT OF JAMMU AND KASHMIR
                                                         AT SRINAGAR

                                                                           RPSW No. 52/2014
                                                                           IA No. 01/2014



                         Mushtaq Ahmad Dar & Ors.                                       ...Petitioner(s)
                                         Through:    Mr. B. A. Dar, Sr. AAG.

                                V/s

                         State of J&K & Ors.                                          ...Respondent(s)

Through: Mr. M. Y. Bhat, Sr. Advocate with

Mr. Furkan, Advoate.

CORAM: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

(ORDER)

Heard.

Reserved for Judgment.

(TASHI RABSTAN) JUDGE Srinagar 25.02.2021.

"Ab. Rashid"

ABDUL RASHID GANAI 2021.02.25 20:41 I attest to the accuracy and integrity of this document