Latif Hussain Khan And Ors vs State Of Jk And Ors
2021 Latest Caselaw 221 j&K/2

            Serial No. 201
             Suppl. List



                      IN THE HIGH COURT OF JAMMU AND KASHMIR
                                    AT SRINAGAR

                                          SWP No. 877/2019
                                        [WP(C) No. 1410/2019]
                                          CM No. 2570/2019

           Latif Hussain Khan and Ors.
                                                                         ---Petitioner/Appellant(s)
                                   Through: Mr. Rohit Kapoor, Sr. Advocate with
                                            Mr. Ankit, Advocate

                                                     V/s
           State of JK and Ors.
                                                                                  ---Respondent(s)
                                   Through: Mr. B. A. Dar, Sr. AAG
                                            Ms. Masooda Jan, Advocate


           CORAM:

                   HON'BLE MR. JUSTICE ALI MOHAMMAD MAGREY, JUDGE
                   HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

                                                  ORDER

24.02.2021

Heard learned counsel for the parties. Judgment reserved.

                                  (Tashi Rabstan)              (Ali Mohammad Magrey)
                                           Judge                           Judge
           Srinagar
           24.02.2021

"Mohammad Yasin Dar"

MOHAMMAD YASIN DAR 2021.02.25 11:57 I attest to the accuracy and integrity of this document