Tariq Hameed Karra vs Rozy Jan & Ors
2021 Latest Caselaw 183 j&K/2

                                                                                  Serial No. 103
                                                                           SUPPLEMENTARY 2 CAUSELIST

                               HIGH COURT OF JAMMU AND KASHMIR
                                         AT SRINAGAR
                                                                               LPA No. 15/2021
                                                                CM Nos. 807, 808 and 808 of 2021

           Tariq Hameed Karra.
                                                                                ..... Petitioner(s)
                                         Through: - Mr Z.A. Qureshi, Senior, Advocate with
                                                      Ms Rehana Fayaz, Advocate.

                                                      V/s
           Rozy Jan & Ors.
                                                                              ..... Respondent(s)
                                            Through: -
           CORAM:
                               Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
                               Hon'ble Mr Justice Vinod Chatterji Koul, Judge.
                                                   ORDER

19.02.2021

The applicant is seeking leave to file the Letters Patent Appeal against

the order and judgment dated 15th of January, 2021, passed by the learned

Single Judge in writ petition WP(C) No. 25/2021; CM Nos. 81 and 82/2021

titled Rozy Jan vs Union Territory of JK & Ors, on the ground that the

applicant is not only a necessary but effective party in the litigation and

without him being arrayed as party-respondent, the leaned writ court has

decided the writ petition in terms of the order impugned, which has adversely

affected the rights of the applicant, therefore, seeks leave to file the appeal.

Notice to be served upon the Respondent No. 1 only in the first instance,

to be served through process serving agency of District Court, Srinagar,

returnable within a period of two weeks.

List on 8th of March, 2021.

                                   (Vinod Chatterji Koul)            (Ali Mohammad Magrey)
                                           Judge                             Judge
           SRINAGAR:
           19.02.2021
           "Hamid"
ABDUL HAMID BHAT
2021.02.19 12:42
I attest to the accuracy and
integrity of this document