Mushtaq Ahmad Wani vs Ut Of J&K And Ors
2021 Latest Caselaw 168 j&K/2

Serial No. 203
AFTER NOTICE
                     IN THE HIGH COURT OF JAMMU AND KASHMIR
                                  AT SRINAGAR
                                                                     WP (Crl) No. 100/2020


           Mushtaq Ahmad Wani
                                                                             Petitioner(s)

                                             Through:-     Mr. Manzoor A. Ganai, Adv.

                                                     Vs.
           UT of J&K and Ors.
                                                                             Respondent(s)

Through:- Mr. B. A. Dar, Sr. AAG.

CORAM:-

Hon'ble Mr. Justice Sanjay Dhar, Judge.

(O R D E R) 18-02-2021

Heard and reserved for judgment. Detention record be produced within one week.

(Sanjay Dhar) Judge SRINAGAR 18.02.2021 "Aasif

AASIF GUL 2021.02.18 21:39 I attest to the accuracy and integrity of this document