Satish Bhardwaj vs Vikas Gupta
2021 Latest Caselaw 161 j&K

                                                         h475




                                                                                     S.No.284

                                HIGH COURT OF JAMMU AND KASHMIR
                                           AT JAMMU
                                                                   CPSWNo.694/2016



               Satish Bhardwaj                                              ...Petitioner(s)
                                              Through:- Mr. Intikhab H. Shah, Advocate
                          V/s
               Vikas Gupta                                             ...Respondent(s)
                                Through:- None
              Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                                       ORDER

Learned counsel for the petitioner submits that the judgment of which violation is complained of in this petition has been complied with and he has instructions from his client not to press this petition.

Her statement is taken on record.

Accordingly, proceedings in this petition are closed.

(Sanjeev Kumar) Judge

Jammu 19.02.2021 Vinod.

VINOD KUMAR 2021.02.22 10:57 I attest to the accuracy and integrity of this document