Vijay Singh & Anr vs Financial Commissioner &
2021 Latest Caselaw 145 j&K

                                                                           Sr. No. 296




                          HIGH COURT OF JAMMU AND KASHMIR AT JAMMU

                                                            OWP No. 1244/2015
                                                            IA No. 01/2015

                  Vijay Singh & anr.                        .... Petitioner/Appellant(s)

                                                Through:-   Mr. Amarvir Manhas,
                                                            Advocate

                                          V/s

                  Financial Commissioner &                          .....Respondent(s)
                  ors.

                                                Through:-   Mr. K. D. S. Kotwal,
                                                            Dy.A.G.
                                                            Mr. R. K. Jain, Sr.
                                                            Advocate with Mr. Mohit
                                                            Jain, Advocate

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                 ORDER

Heard.

Reserved for judgment.

(Sindhu Sharma) Judge JAMMU 17.02.2021 Ram Murti

RAM MURTI 2021.02.19 12:02 I attest to the accuracy and integrity of this document