Gian Chand vs Asha Devi
2021 Latest Caselaw 144 j&K

                                                                                         Suppl. List- 1
                                                                                         Sr. No. 113
                               HIGH COURT OF JAMMU AND KASHMIR
                                           AT JAMMU
                                                      CRM(M) No. 86/2021
                                                      CrlM No. 281/2021

           Gian Chand                                                         ......Petitioner(s)
                                          Through :- Mr. Sheikh Altaf Hussain, Advocate
                                                      v/s

           Asha Devi                                                         ......Respondent(s)

                                          Through :-

            Coram:             HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
            ::: :                                        ORDER

Through the medium of instant petition, petitioner seeks setting

aside of order dated 16.01.2021 passed by the Court of learned Principal

Sessions Judge, Reasi in File No. 134/Rev. titled Gian Chand vs. Asha Devi as

well as judgment dated 16.01.20219 passed by learned JMIC Munsiff Reasi in

File No. 22/petition.

Learned counsel for the petitioner has submitted that during the

pendency of Revision petition, the petitioner attained superannuation on

31.08.2019 and he is getting monthly pension of Rs. 2859/- only. He is not in a

position to pay monthly maintenance of Rs. 8000/- to the respondent as granted

by the JMIC Reasi and upheld by the learned Principal Sessions Judge, Reasi

while dismissing the revision petition filed by the petitioner herein.

Issue notice to the respondent.

Petitioner shall take steps for service of the respondent. Till next

date before the Bench, the petitioner shall not be arrested in the execution

proceedings, if any, pending before the JMIC Munsiff, Reasi.

List on 15.03.2021.

(Puneet Gupta) Judge Jammu SHAMMI KUMAR 2021.02.18 16:57 17.02.2021 I attest to the accuracy and integrity of this document Shammi